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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttarakhand - Subsection

Section 3(iii) in Dev Sanskriti Vishwavidyalaya Act, 2002

(iii)Where the State Government is satisfied that Shri Vedmata Gayatri Trust, Shantikunj, Haridwar has fulfilled the conditions specified in sub-section (2), the State Government shall issue a certificate of authorisation for the establishment of the University to Shri Vedmata Gayatri Trust, Shantikunj, Haridwar.