Section 2(2)(b) in The Goa, Daman and Diu Public Gambling Act, 1976

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Daman and Diu - Subsection

Section 2(2)(b) in The Goa, Daman and Diu Public Gambling Act, 1976

(b)any transaction by which a person in any capacity whatever employs another person in any capacity whatever or engages for another in any capacity whatever, to wager or bet with any other person,

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Daman and Diu - Subsection

Section 2(2)(b) in The Goa, Daman and Diu Public Gambling Act, 1976