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[Cites 0, Cited by 0] [Section 67(5)] [Section 67] [Entire Act]

State of Jharkhand - Subsection

Section 67(5)(iii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(iii)A duty roster shall be prepared and displayed at some prominent place in the premises of the Child Care Institution by the Person-in-charge.