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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Assam - Subsection

Section 90(12) in Assam Excise Rules, 1945

(12)"London proof (L.P.)" or "proof" means the strength or proof as ascertained by means of Syks, Hydreometer and denotes that spirit which at the temperature of 61° (sixty one decrees) Fahrenheit weighs exactly 12th/13th part of an equal measure of distilled water;