Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87] [Entire Act] State of Himachal Pradesh - Subsection Section 87(7) in Himachal Pradesh Waqf Rules, 2016 (7)Persons who are not parties to any application, may be supplied with the copy of an order or document only under the order of the Tribunal and on payment of the copying fee.
