Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] Union of India - Subsection Section 31(d) in Brentford Electric (India) Limited (Acquisition And Transfer Of Undertakings) Act, 1987 (d)Revenue, taxes, cesses, rates or other dues to Central Government, a State Government or any local authority.
