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State of Jharkhand - Section

Section 5 in Bengal Drainage Rules

5.

The expenditure will be passed by the Accountant-General to charge of a special advance head to be opened for each scheme upon his accounts, and an account of all the transactions under each such account (opening and closing with a balance) will be forwarded by him to the Collector at the end of each quarter for communication to the Commissioners.The account should be made up in such detail as to show the general nature of the expenditure included in it, such as "surveys" "compensation for land", etc.