Section 56(1)(c) in The U.P. Factories Rules, 1950

[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Uttar Pradesh - Subsection

Section 56(1)(c) in The U.P. Factories Rules, 1950

(c)"plant" means a system of piping that is connected to a pressure vessel and is used to contain a gas, vapour or liquid under pressure greater than the atmospheric pressure, and includes the pressure vessel;

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State of Uttar Pradesh - Subsection

Section 56(1)(c) in The U.P. Factories Rules, 1950