Section 10(2)(b) in Haryana State Electricity Board (Workshop Organisation) Regulations, 1992

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State of Haryana - Subsection

Section 10(2)(b) in Haryana State Electricity Board (Workshop Organisation) Regulations, 1992

(b)If such person is appointed otherwise than by direct recruitment :-

(i)revert him to his former post; or

(ii)extend his period of probation and thereafter deal with him in such other manner as the terms and conditions of previous appointment permit :