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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(xiv) in A.P. Distillery (Manufacture of Ready To Drink Alcoholic Beverages) Rules, 2012

(xiv)"Licensed Premises" means a manufactory in respect of which a licence is granted under these rules.