Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 42 in The Emigration Act, 1983

42. Act not to apply to certain emigrants.β€”

Nothing contained in this Act shall be deemed to apply toβ€”
(a)the recruitment or emigration of any person who is not a citizen of India;
(b)the control of recruiting in India for the service of foreign States to which the Foreign Recruiting Act, 1874 (4 of 1874) applies.