Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 257] [Entire Act] State of Madhya Pradesh - Subsection Section 257(e) in The M.P. Land Revenue Code, 1959 (e)the amount of land revenue assessed or reassessed under this Code or any other enactment for the time being in force;
