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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(g) in Securities Contracts (Regulation) (Stock Exchanges and Clearing Corporations) Regulations, 2018

(g)[ ***] [Omitted '(g) 'commodity derivatives exchange' means a recognized stock exchange which assists, regulates or controls the business of buying, selling or dealing in commodity derivatives and option in securities with the prior approval of the Board.' by Notification No. SEBI/LAD-NRO/GN/2019/21, dated 4.6.2019.]