Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 1705 in Regulation on Quality of Service of Dial-Up and Leased Line Internet Access Service, 2001

1705.

Noti. No. F. No. 1-12/2001-TRAI (CN), dated 10.12.2001. - In exercise of the powers conferred upon it under sub-clause (b) (v) of sub section (1) of section 11 of TRAI (Amendment) Act 2000 in regard to laying down the standards of quality of service to be provided by the service providers, the Telecom Regulatory Authority of India hereby makes the following Regulation: