Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] State of Punjab - Subsection Section 92(1) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014 (1)Motor vehicles provided for the use of Panchayat Samiti shall be under the control of the Executive Officer of the Panchayat Samiti.
