Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Andhra Pradesh - Subsection Section 54(a) in Hyderabad Metropolitain Water Supply Sewerage Act, 1989 (a)Any matter likely to damage or interfere with the free maintenance or execution or other wise to effect prejudicially the progress of work; or
