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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(g) in The Kerala Local Fund Audit Act, 1994

(g)"local fund" means-
(i)A fund administered by a local authority which , though not part of a Government Department has been established by or under a law or orders of the Government, and
(ii)any other fund which the Government may, by notification in the Gazette, declared to be a local fund for the purpose of this Act;