Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Himachal Pradesh High Court

Ramesh Kumar vs . Nikki Devi & Ors. on 23 March, 2022

Author: Chander Bhusan Barowalia

Bench: Chander Bhusan Barowalia

.

Ramesh Kumar vs. Nikki Devi & Ors.

CMPMO No.75/2022

A 23.3.2022 Present: Mr. Naresh K. Sharma, Advocate, for the petitioner.

CMPMO No.75/2022 & CMP No.2889/2022 Heard. Issue notice to respondents No.1 to 3 only, returnable for 8th April, 2022, on taking steps within three days.

( Chander Bhusan Barowalia ) Judge 23rd March, 2022 (CS) ::: Downloaded on - 23/03/2022 20:14:00 :::CIS