Supreme Court - Daily Orders
Commissioner Of Service Tax Mumbai I vs M/S. Fedco Paints And Contracts on 8 December, 2017
Bench: J. Chelameswar, Sanjay Kishan Kaul
ITEM NO.20 COURT NO.2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(s)...........OF 2017
Diary No(s). 35296/2017
COMMISSIONER OF SERVICE TAX MUMBAI I Appellant(s)
VERSUS
M/S. FEDCO PAINTS AND CONTRACTS Respondent(s)
(IA No.128755/2017-EX-PARTE STAY and IA No.128753/2017-CONDONATION
OF DELAY IN FILING APPEAL)
Date : 08-12-2017 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Shekhar Vyas, Adv.
Ms. Sunita Rani Singh, Adv.
Mr. Arun Pathak, Adv.
Mr. B. Krishna Prasad, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The appeal is dismissed on the ground of delay in terms of the signed order.
(DEEPAK MANSUKHANI) (RAJINDER KAUR) AR-cum-PS Court Master (Signed order is placed on the file) Signature Not Verified Digitally signed by DEEPAK MANSUKHANI Date: 2017.12.09 13:10:39 IST Reason: IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION CIVIL APPEAL NO(s). OF 2017 (Diary No. 35296/2017) COMMISSIONER OF SERVICE TAX MUMBAI-I Appellant(s) VERSUS M/S. FEDCO PAINTS AND CONTRACTS Respondent(s) O R D E R The appeal is dismissed on the ground of delay.
.......................J. (J. CHELAMESWAR) .......................J. (SANJAY KISHAN KAUL) NEW DELHI December 8, 2017