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Punjab-Haryana High Court

State Of Haryana vs Hakim Singh And Others on 28 October, 2010

Author: Rajesh Bindal

Bench: Rajesh Bindal

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                         AT CHANDIGARH


                                           R.F.A. No. 742 of 2001 (O&M)
                                               (L.A.C. No.17 of 1997)

State of Haryana
                                          ...... Appellant
                         Versus


Hakim Singh and others
                                          .... Respondents

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Ashish. Gupta, Asstt. Advocate General, Haryana.

Mr. Shailendra Sharma, Advocate, for the respondents. RAJESH BINDAL J.

For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.2284 of 2000, titled State of Haryana Versus Gurnam Singh.

(RAJESH BINDAL) 28.10.2010 JUDGE sarita