Punjab-Haryana High Court
State Of Haryana vs Hakim Singh And Others on 28 October, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 742 of 2001 (O&M)
(L.A.C. No.17 of 1997)
State of Haryana
...... Appellant
Versus
Hakim Singh and others
.... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Ashish. Gupta, Asstt. Advocate General, Haryana.
Mr. Shailendra Sharma, Advocate, for the respondents. RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.2284 of 2000, titled State of Haryana Versus Gurnam Singh.
(RAJESH BINDAL) 28.10.2010 JUDGE sarita