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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(1)(ii) in Haryana Civil Services (Compassionate Financial Assistance or Appointment) Rules, 2019

(ii)children, including adopted children, already not in service in any Department or Organization under any State Government or Government of India; and