Allahabad High Court
M/S Novel Securities (P) Ltd. vs Director General Of Income-Tax (Inv.) ... on 22 January, 2010
Bench: Rajes Kumar, Subhash Chandra Nigam
Court No. - 37 Case :- WRIT TAX No. - 74 of 2010 Petitioner :- M/S Novel Securities (P) Ltd. Respondent :- Director General Of Income-Tax (Inv.) North And Others Petitioner Counsel :- Ashish Bansal Respondent Counsel :- C.S.C. (It-Dept.) Hon'ble Rajes Kumar,J.
Hon'ble Subhash Chandra Nigam,J.
Sri Govind Krishna, learned Standing Counsel for respondents states that in this case Sri Bharat Ji Agrawal, Senior Chief Standing Counsel is appearing, therefore, the matter may be taken up on Monday i. e. on 25.01.2010. Put up on Monday i.e. on 25.01.2010 as fresh. Order Date :- 22.1.2010 kkg