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State of Tamilnadu - Section

Section 32 in Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963

32. Disbursement of compensation.

- All payments made out of the compensation deposited in the office of the Tribunal under section 24 shall be made by it in accordance with its orders and decisions subject to the modifications, if any, made on appeal under section 30.