Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax Kolkata 3 vs M/S E.I.H. Ltd. on 15 February, 2019
Bench: Uday Umesh Lalit, Indu Malhotra
ITEM NO.16 COURT NO.9 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 1983/2019
(Arising out of impugned final judgment and order dated 27-06-2018
in ITAT No. 298/2016 passed by the High Court At Calcutta)
PR. COMMISSIONER OF INCOME TAX KOLKATA 3 Petitioner(s)
VERSUS
M/S E.I.H. LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.25197/2019-CONDONATION OF DELAY
IN FILING )
Date : 15-02-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Sanjay Jain, ASG
Mr. H.R. Rao, Adv.
Mr. Manish Plushkarna, Adv.
Ms. Archana Pathak, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Ms. Vanita Bhargava, Adv.
Mr. Ajay Bhargava, Adv.
Ms. Trishala Trivedi, Adv.
Ms. Shweta Kabra, Adv.
M/S. Khaitan & Co., AOR
UPON hearing the counsel the Court made the following
O R D E R
Leave granted.
List along with SLP (Civil) No.19005/2012.
(INDU MARWAH) (SUMAN JAIN) Signature Not Verified COURT MASTER BRANCH OFFICER Digitally signed by INDU MARWAH Date: 2019.02.16 13:06:01 IST Reason: