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Himachal Pradesh High Court

Rfa No.271/2012 vs Roop Chand And Others on 27 April, 2017

Author: Sanjay Karol

Bench: Sanjay Karol

IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.

RFA No.271/2012 alongwith .

RFA Nos.257, 258, 260, 262, 263, 264, 268, 269, 272, 273, 274, 275, 276, 278, 279, 280, 281, 282, 283, 284, 285, 286, 287, 288, 289, 290, 291, 292, 293, 294 and 295 of 2012. Decided on : April 27, 2017

1. RFA No.271/2012 Himachal Pradesh State Electricity Board Limited .... Appellant Versus Roop Chand and others .... Respondents

2. RFA No.257/2012 Himachal Pradesh State Electricity Board Limited .... Appellant Versus Achhar Singh and others .... Respondents 3. RFA No.258/2012 Himachal Pradesh State Electricity Board Limited .... Appellant Versus Smt. Gulaboo Devi and another .... Respondents 4. RFA No.260/2012 Himachal Pradesh State Electricity Board Limited .... Appellant Versus Sher Singh and another .... Respondents 5. RFA No.262/2012 Himachal Pradesh State Electricity Board Limited .... Appellant Versus Ghanshyam and another .... Respondents ::: Downloaded on - 28/04/2017 23:59:05 :::HCHP 2 6. RFA No.263/2012 Himachal Pradesh State Electricity Board Limited .... Appellant .

Versus Leela Devi and others .... Respondents 7. RFA No.264/2012 Himachal Pradesh State Electricity Board Limited .... Appellant Versus Duni Chand and others .... Respondents 8. RFA No.268/2012 rVersus Ram Singh and others Himachal Pradesh State Electricity Board Limited .... Appellant .... Respondents 9. RFA No.269/2012 Himachal Pradesh State Elect ricity Board Limited .... Appellant Versus Yash Pal and others .... Respondents 10. RFA No.272/2012 Himachal Pradesh State Electricity Board Limited .... Appellant Versus Jagdish Chand and others .... Respondents 11. RFA No.273/2012 Himachal Pradesh State Electricity Board Limited .... Appellant Versus Muni Devi and others .... Respondents 12. RFA No.274/2012 Himachal Pradesh State Electricity Board Limited .... Appellant Versus Jyoti Devi and others .... Respondents ::: Downloaded on - 28/04/2017 23:59:05 :::HCHP 3 13. RFA No.275/2012 Himachal Pradesh State Electricity Board Limited .... Appellant .

Versus Bhadar and another .... Respondents 14. RFA No.276/2012 Himachal Pradesh State Electricity Board Limited .... Appellant Versus Om Prakash and others .... Respondents 15. RFA No.278/2012 Himachal Pradesh State Electricity Board Limited .... Appellant r Versus Dalip Singh and others .... Respondents 16. RFA No.279/2012 Himachal Pradesh State Electricity Board Limited .... Appellant Versus Roop Singh and others .... Respondents 17. RFA No.280/2012 Himachal Pradesh State Electricity Board Limited .... Appellant Versus Surender Kumar and another .... Respondents 18. RFA No.281/2012 Himachal Pradesh State Electricity Board Limited .... Appellant Versus Surjan Singh and others .... Respondents 19. RFA No.282/2012 Himachal Pradesh State Electricity Board Limited .... Appellant Versus Gopal Singh and others .... Respondents ::: Downloaded on - 28/04/2017 23:59:05 :::HCHP 4 20. RFA No.283/2012 Himachal Pradesh State Electricity Board Limited .... Appellant .

Versus Vyasa Devi and another .... Respondents 21. RFA No.284/2012 Himachal Pradesh State Electricity Board Limited .... Appellant Versus Vijay Singh and others .... Respondents 22. RFA No.285/2012 Himachal Pradesh State Electricity Board Limited .... Appellant r Versus Biri Singh and others .... Respondents 23. RFA No.286/2012 Himachal Pradesh State Electricity Board Limited .... Appellant Versus Parma and another .... Respondents 24. RFA No.287/2012 Himachal Pradesh State Electricity Board Limited .... Appellant Versus Chander Mani and another .... Respondents 25. RFA No.288/2012 Himachal Pradesh State Electricity Board Limited .... Appellant Versus Sohan Singh and others .... Respondents 26. RFA No.289/2012 Himachal Pradesh State Electricity Board Limited .... Appellant Versus Joginder Singh and others .... Respondents ::: Downloaded on - 28/04/2017 23:59:05 :::HCHP 5 27. RFA No.290/2012 Himachal Pradesh State Electricity Board Limited .... Appellant .

Versus Vakil Singh and others .... Respondents 28. RFA No.291/2012 Himachal Pradesh State Electricity Board Limited .... Appellant Versus Achhar Singh and others .... Respondents 29. RFA No.292/2012 Himachal Pradesh State Electricity Board Limited .... Appellant Versus Amar Singh and others .... Respondents 30. RFA No.293/2012 Himachal Pradesh State Electricity Board Limited .... Appellant Versus Virender Singh and another .... Respondents 31. RFA No.294/2012 Himachal Pradesh State Electricity Board Limited .... Appellant Versus Ramesh Kumar and another .... Respondents 32. RFA No.295/2012 Himachal Pradesh State Electricity Board Limited .... Appellant Versus Satyagar Singh and another .... Respondents The Hon'ble Mr. Justice Sanjay Karol, Acting Chief Justice . Whether approved for reporting? No. 1 Whether reporters of Local Papers may be allowed to see the judgment?

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For the Appellant : Mr. Satyen Vaidya, Senior Advocate with Mr. Vivek Sharma, Advocate.

For the Respondents : Mr. M.L. Chauhan and Mr. R.S. Verma, .

Addl. A.Gs. for State.

Mr. Ashwani K. Sharma, Senior Advocate with Mr. Jeevan Kumar, Advocate for private respondents.

Sanjay Karol, Acting Chief Justice (oral) It is not in dispute that appeals arising out of dismissed r by to similarly situated claimants as also acquisition proceedings stand this Court vide 22.6.2016 rendered in RFA No.265 of 2012, titled as judgment dated Himachal Pradesh State Electricity Board vs. Smt. Ganga and others. The present appeal s are squarely covered by the said decision. Such fact is not disputed. As such, present appeals stand disposed of, so also pending application(s), if any.

(Sanjay Karol), April 27, 2017 (KS) Acting Chief Justice.

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