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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(2)(o) in Telangana Intermediate Education Act, 1971

(o)Not more than three persons possessing Expert Knowledge in the subjects included in the courses of study to be co-opted by the Board in the manner laid down in the regulations.]