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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(4) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(4)[ The licence fee for licence issued under this rule shall be as follows.] [Substituted vide Notification No. GSR 86/PA-23/61/S. 43/Amd (28)/89 Legislative Supplement dated 8.12.89. p.1265.]
Category of licence Licence fee for three years
Weighman or measurer or surveyer Twenty rupees
Broker or godown keeper One hundred rupees