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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(1) in Telangana Excise Act, 1968

(1)"arrack" includes all liquor produced or manufactured in India and supplied by the Government, other than Foreign Liquor and [Indian Made Foreign Liquor] [Throughout the Act, for the words 'Indian Liquor', the words 'Indian Made Foreign Liquor' substituted vide. Act No.17 of 2006.];