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Himachal Pradesh High Court

Sanjay Sharma & Another vs State Of H.P. & on 26 May, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

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Sanjay Sharma & another Versus State of H.P. & others Cr.MMO No.271 of 2021 26.05.2022 Present: Mr. R.L. Verma, Advocate, vice Mr. Prem P. Chauhan, Advocate, for the petitioners.

Mr. Dinesh Thakur, Mr. Sumesh Raj, Mr. Sanjeev Sood, Additional Advocates General, with Mr. Amit Kumar Dhumal, Deputy Advocate General and Mr. Manoj Bagga, Assistant Advocate General, for respondents No.1 to 3­State. Mr. Vinod Chauhan, Advocate, for respondent No.4.

Cr.MMO No.271 of 2021 & Cr.MP No.977 of 2021 As prayed for, list on 24.06.2022. Let, report of the investigation be produced on the next date of hearing.

(Ajay Mohan Goel) Judge May 26, 2022 (Rishi) ::: Downloaded on - 26/05/2022 20:08:42 :::CIS