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Union of India - Section

Section 42 in The Gas Cylinders Rules, 2016

42. Labeling of dissolved acetylene cylinders.

- A warning label attached to every dissolved acetylene cylinder shall, in addition to the particulars given in sub-rule (2) of rule 9 bear the following additional particulars, namely: -
(a)date of last filling of gas in the cylinder;
(b)weight of gas filled;
(c)full cylinder weight;
(d)the name of the company filling the gas on the last date of the filling.