Section 2(a) in Punjab State Lottery Rules, 1998

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State of Punjab - Subsection

Section 2(a) in Punjab State Lottery Rules, 1998

(a)[ 'Act' means the Lotteries (Regulation) Act, 1998] [Added vide Punjab Notification No. GSR57/CA17/98/Ss. and 12/99 dated 16.7.1999.]

(aa)'advertising agency' means an agency engaged by the State Government for making the publicity of the State Lottery schemes;