Delhi High Court - Orders
Delhi Subordinate Service Selection ... vs Mukesh Kumar on 27 September, 2019
Author: G.S.Sistani
Bench: G.S.Sistani, Anup Jairam Bhambhani
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9498/2019
DELHI SUBORDINATE SERVICE SELECTION BOARD
THROUGH ITS CHAIRMAN & ANR ..... Petitioners
Through: Mrs. Avnish Ahlawat, Standing
Counsel with Mr. N.K. Singh,
Advocate.
versus
MUKESH KUMAR ..... Respondent
Through
CORAM:
HON'BLE MR. JUSTICE G.S.SISTANI
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 27.09.2019 C.M. No.39077/2019 (exemption) Exemption is allowed, subject to all just exceptions. Application stands disposed of. W.P.(C) No.9498/2019 and C.M. No.39076/2019 (stay) Service report of the respondent is awaited. In addition to awaiting the service report of the respondent, let fresh notice be issued to the respondent, returnable on 4th December 2019.
Interim order to continue.
G.S.SISTANI, J ANUP JAIRAM BHAMBHANI, J SEPTEMBER 27, 2019/Ne