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[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of Punjab - Subsection

Section 74(2)(s) in The East Punjab Children Act, 1949

(s)the conditions on which societies may be recognised by the [State] [Substituted for the word 'Provincial' by the Adaptation of Laws Orders, 1950.] Government for providing probation officers.