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State of Rajasthan - Section

Section 41 in The Rajasthan Warehouses Rules, 1960

41. When warehouseman may determine weight, grade or class of goods.

- In areas where there are no weighers, classifier or samplers licenced under the Act, the weight, grade, class or quality of the goods covered by a receipt shall be as determined by the warehouseman.V. Miscellaneous