Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 109] [Entire Act] State of Haryana - Subsection Section 109(2) in Haryana Co-operative Societies Act, 1984 (2)An order passed under sub section (1) shall be communicated to the financing institutions, if any, of which the society was a member and may notify as prescribed.