Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] Bengal Presidency - Subsection Section 27(3) in Bengal Excise Act, 1909 (3)[ * * *] [Sub-section (3) omitted by section 2 of the Bengal Excise (Amendment) Act, 1979 (West Bengal Act No. 12 of 1979), which was earlier added by section 2 of the Bengal Excise (Amendment) Act, 1974 (West Bengal Act of 1974).]
