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[Cites 0, Cited by 0] [Section 65(1)] [Section 65] [Entire Act]

State of Madhya Pradesh - Subsection

Section 65(1)(i) in The M.P. Factories Rules, 1962

(i)All chains, slings, rings, hooks, shackles and swivels used in connection with molten metal or molten slag or when they are made of half inch bar or smaller, once at least in every six months.