Bombay High Court
Brihanmumbai Electric Supply And ... vs Pavitram Kadiran on 20 February, 2023
Author: G.S. Kulkarni
Bench: G.S. Kulkarni
PRAJAKTA
SAGAR
VARTAK
4-wp 4696-22@13690-22@[email protected]
Digitally signed
by PRAJAKTA
SAGAR VARTAK
Date: 2023.02.20
17:27:28 +0530
Prajakta Vartak
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 4696 OF 2022
Brihan Mumbai Electric Supply
and Transport Undertaking ...Petitioner
Vs.
Mr. Kashinath Anna Sankpal ...Respondent
AND
WRIT PETITION NO. 13690 OF 2022
Brihan Mumbai Electric Supply
and Transport Undertaking ...Petitioner
Vs.
Jayant Vasudev Puranik ...Respondent
AND
WRIT PETITION NO. 13688 OF 2022
Brihan Mumbai Electric Supply
and Transport Undertaking ...Petitioner
Vs.
Mr. Kishor Yashwant Sawant & Ors. ...Respondents
AND
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L.) NO. 11901 OF 2022
Brihan Mumbai Electric Supply
and Transport Undertaking ...Petitioner
Vs.
Sudhir Govind Khanolkar ...Respondent
AND
WRIT PETITION (L.) NO. 3441 OF 2022
Brihan Mumbai Electric Supply
and Transport Undertaking ...Petitioner
Vs.
Shri. Shivraj Madhusudan Sakpal ...Respondent
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AND
WRIT PETITION (L.) NO. 11911 OF 2022
Brihan Mumbai Electric Supply
and Transport Undertaking ...Petitioner
Vs.
Subhash Muktaji Jadhav ...Respondent
AND
WRIT PETITION (L.) NO. 11917 OF 2022
Brihan Mumbai Electric Supply
and Transport Undertaking ...Petitioner
Vs.
Shri. Navnath Mahipat Jadhav ...Respondent
AND
WRIT PETITION (L.) NO. 11945 OF 2022
Brihan Mumbai Electric Supply
and Transport Undertaking ...Petitioner
Vs.
Rajan Govind Chavan ...Respondent
AND
WRIT PETITION (L.) NO. 2777 OF 2022
Brihan Mumbai Electric Supply
and Transport Undertaking ...Petitioner
Vs.
Shailendrakumar Jagdamba Tiwari ...Respondent
AND
WRIT PETITION (L.) NO. 14009 OF 2022
Brihan Mumbai Electric Supply
and Transport Undertaking ...Petitioner
Vs.
Pradeep Shripad Wagh ...Respondent
AND
WRIT PETITION (L.) NO. 28250 OF 2022
Brihan Mumbai Electric Supply
Page 2 of 4
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4-wp 4696-22@13690-22@[email protected]
and Transport Undertaking ...Petitioner
Vs.
Pavitram Kadiran ...Respondent
AND
WRIT PETITION (L.) NO. 28350 OF 2022
Brihan Mumbai Electric Supply
and Transport Undertaking ...Petitioner
Vs.
Ramesh Shreepat Dadar & Anr. ...Respondents
AND
WRIT PETITION (L.) NO. 28690 OF 2022
Brihan Mumbai Electric Supply
and Transport Undertaking ...Petitioner
Vs.
Dayashankar Shahzad Singh & Ors. ...Respondents
__________
Mr. Vishal Talsania with Ms. Shristi Shetty and Mr. Sumeet Palsuledesai i/
b. M.V. Kini & Co. for Petitioner.
Mr. R. D. Bhat for Respondents.
Mr. Mayuresh Nagle for Respondents in WPL No. 11901/22.
__________
CORAM : G.S. KULKARNI, J.
DATE : FEBRUARY 20, 2023 P.C.:
1. There are other connected matters. Let a list of such pending matters be placed on record.
2. Stand over to 06 March, 2023 (H.O.B.). To be listed with Writ Petition (L.) No. 33643 of 2022.Page 3 of 4
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3. In the meantime, Mr. Talsania, on instructions of Mr. Patil, Senior Law Officer, has stated that an endeavour would be made to take appropriate decision as the difference in the percentage of the interest as awarded is minimal and it is not the case where the BEST cannot take decision.
4. It is clarified that in the event resolution does not bear any proof, then the parties are required to be heard and appropriate orders be passed.
Let the parties be ready to advance arguments, in the event any talks on settlement are failed.
5. In the meantime, although considering that there are several matters and the previous orders do not reflect the exact amount which is required to be deposited, the BEST is permitted to deposit appropriate amounts. The information in regard to the amounts so deposited be furnished to the advocate for the respondents.
6. Parties to act on an authenticated copy of this order.
[G.S. KULKARNI, J.] Page 4 of 4
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