Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Jharkhand - Subsection

Section 79(15) in Bihar Education Code, 1961

(15)to transfer savings in the grant for special or regular contingencies from one subordinate office to another provided that no re-appropriation of funds is involved;