Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 18 in The Indian Treasure-Trove Act, 1878 18. Collector to exercise powers of Civil Court. - A Collector making any enquiry under this Act may exercise any power conferred by the [Code of Civil Procedure ] [ See now the Code of Civil Procedure, 1908 (5 of 1908).] on a Civil Court for the trial of suits (14 of 1882).
