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[Cites 0, Cited by 0] [Section 445] [Entire Act]

State of Jharkhand - Subsection

Section 445(e) in Civil Court Rules of the High Court of Judicature at Patna

(e)In column 17 shall be entered not only the particulars of the order on First Appeal but also the particulars of the order on Second Appeal or in Revision, if any. [H.C. memo. no. 9103-17 dated 24th August, 1963]