Section 9(ii) in The Mizoram Civil Service Rules, 1988
(ii)The Government may, on the recommendations of and in consultation with the Commission/Committee and also in accordance with the Regulations as adapted or as may be made in consultation with the Commission, from time to time, make recruitment to the service in the Junior grade of any person of outstanding ability and merit serving in connection with the affairs of the State, who is not a member of the Mizoram Civil Service but holds a gazetted post in substantive capacity and is not covered by sub-rule (i) above.' by Notification No. A. 12018/11/82-APT (B), dated 21.6.1989.]]] [Inserted by Notification No. A. 11011/1/MCS (G), dated 15.7.1988.]
