Punjab-Haryana High Court
The State Of Punjab And Another vs Munshi Ram on 4 November, 2008
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
In the Punjab and Haryana High Court,at Chandigarh.
RFA No. 2128 of 1990
Decided on November 04, 2008.
The State of Punjab and another --- Appellants
vs.
Munshi Ram
-- Respondent.
Present: Mr.N.S.Pawar,Addl.A.G.Punjab, for the appellants.
Mr.DheerajJain,Advocate,for the respondent. Rakesh Kumar Jain,J:
For orders, see RFA No.1447 of 1990 of even date.
November 04, 2008 (Rakesh Kumar Jain) RR Judge