Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Jharkhand - Subsection Section 36(1) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017 (1)Every institution shall provide education to all children according to the age and ability, both inside the institution or outside, as per requirement.
