Andhra Pradesh High Court - Amravati
M/S.Parag Milk Foods Pvt. Ltd, vs The State Of Andhra Pradesh on 4 April, 2025
Author: R. Raghunandan Rao
Bench: R. Raghunandan Rao
APHC010167712025 IN THE HIGH COURT OF ANDHRA PRADESH Bench Sr.Nos:-
6 to 8
AT AMARAVATI
[0]
WRIT PETITION NO: 8699 of 2025 along with
W.P.Nos.8700 & 8704 of 2025
M/s.Sri VL Ganapathi Granites ...Petitioner
Vs.
The State of Andhra Pradesh and others ...Respondents
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Advocate for Petitioner : Sri Naidu Siva Rama Krishna Advocate for Respondents : Learned G.P. for Energy CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR SRI JUSTICE R. RAGHUNANDAN RAO DATE : 4th April 2025 PC:
Notice.
Service is waived by learned Government Pleader for the Energy Department for the State.
Response be filed.
List on 10.04.2025 along with W.P.No.29987 of 2023 & batch. In the meantime, order dated 21.11.2023 passed in batch of petitions bearing W.P.No.29987 of 2023 & others shall apply on similar terms in the present cases as well.
DHIRAJ SINGH THAKUR, CJ R. RAGHUNANDAN RAO, J AMD