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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Goa - Subsection

Section 63(6) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(6)If the assessment work inclusive of its speed, of any examiner is found to be deviating much of the mark, he/she shall inform the Examiner accordingly and report the Chief Moderator/Senior Moderator, if necessary.