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Rajasthan High Court - Jaipur

O L Of M/S Rathi Alloys And St vs Shri Rajesh Rathi And Ors on 28 October, 2010

Author: Ajay Rastogi

Bench: Ajay Rastogi

    

 
 
 

 In the High Court of Judicature for Rajasthan
Jaipur Bench, Jaipur
O R D E R
S.B. Company Application No.46/2006
In S.B. Company Petition No.36/2000

Date Of Order     ::     28/10/2010

Hon'ble Mr. Justice Ajay Rastogi 

Mr. Gaurav Sharma, for applicant (OL).
Mr. J.K. Singhi     ]
Mr. V.L. Mathur   ] for respondents.

Application has been filed taking on record legal heirs/representatives of deceased respondents-2 & 5. The same stands allowed. Amended cause title may appropriately be placed on record. Notices may be issued to the added respondents. Name of Mr. V.L. Mathur, appearing for respondent-3, may also be shown in the cause list. List after service.

(Ajay Rastogi),J.

VS Shekhawat /p.1/ 46CoAppl06Oct28misc.do