Rajasthan High Court - Jaipur
O L Of M/S Rathi Alloys And St vs Shri Rajesh Rathi And Ors on 28 October, 2010
Author: Ajay Rastogi
Bench: Ajay Rastogi
In the High Court of Judicature for Rajasthan Jaipur Bench, Jaipur O R D E R S.B. Company Application No.46/2006 In S.B. Company Petition No.36/2000 Date Of Order :: 28/10/2010 Hon'ble Mr. Justice Ajay Rastogi Mr. Gaurav Sharma, for applicant (OL). Mr. J.K. Singhi ] Mr. V.L. Mathur ] for respondents.
Application has been filed taking on record legal heirs/representatives of deceased respondents-2 & 5. The same stands allowed. Amended cause title may appropriately be placed on record. Notices may be issued to the added respondents. Name of Mr. V.L. Mathur, appearing for respondent-3, may also be shown in the cause list. List after service.
(Ajay Rastogi),J.
VS Shekhawat /p.1/ 46CoAppl06Oct28misc.do