Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72] [Entire Act] State of Rajasthan - Subsection Section 72(11) in The Jaipur Development Authority Act, 1982 (11)The order of any confiscation under this section shall not prevent the infliction of any punishment to which the person affected hereby is liable under this Act.
