Madras High Court
F. Usman vs State Of Tamil Nadu on 10 December, 2018
Author: S.M.Subramaniam
Bench: S.M.Subramaniam
1
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED 10.12.2018
CORAM
THE HONOURABLE MR. JUSTICE S.M.SUBRAMANIAM
W.P.No.25246 of 2005
and
W.P.M.P.No.27655 of 2005
F. USMAN ...Petitioner
Vs
1.State of Tamil Nadu
rep. by its Secretary to Government
Commercial Tax Department, Fort St.George,
Chennai-9.
2. The Commercial Tax Officer,
46, Greams Road, Chennai-6.
3.The Regional Transport Officer,
(South), Chennai. ...Respondents
PRAYER : Petition filed Under Article 226 of the Constitution of India
praying to issue a Writ of Mandamus Directing the 3rd respondent to
register the imported car viz. Porsche bearing Chassis No.
WPOZZZ98Z5U723828 Engine No. 62507785 without demanding Entry
Tax Clearance Certificate from the Second Respondent.
http://www.judis.nic.in
2
For Petitioner : No Appearance
For Respondents : Mr.M.Hariharan
Additional Government Pleader (Taxes)
for R1 & R2
Mr.G.B.Rajesh, Government Advocate
for R3
ORDER
The writ petition was listed for hearing on 05.12.2018. None appeared for the writ petitioner. Thus, the case was directed to be listed on 06.12.2018 under the caption “For Dismissal”.
2. When the matter is taken up for hearing on 06.12.2018, again there is no representation on behalf of the writ petitioner and in order to give one more opportunity to the writ petitioner, it was directed to be listed under the same caption on 10.12.2018.
3. Today, when the matter is taken up for hearing, once again there is no representation on behalf of the writ petitioner. Thus, it is to be construed that the writ petitioner is not interested in pursuing the matter.
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4. Accordingly, the writ petition stands dismissed for non-
prosecution. However, there shall be no order as to costs. Consequently, connected miscellaneous petition is closed.
10.12.2018
Index : Yes/No.
Internet : Yes/No.
Speaking order/Non-Speaking Order sk To
1.The Secretary to Government Commercial Tax Department, Fort St.George, Chennai-9.
2. The Commercial Tax Officer, 46, Greams Road, Chennai-6.
3.The Regional Transport Officer, (South), Chennai.
http://www.judis.nic.in 4 S.M.SUBRAMANIAM, J.
sk WP No.25246 of 2005 10.12.2018 http://www.judis.nic.in