Calcutta High Court
Tarson Products Limited vs The Owners And Parties Interested In The ... on 16 February, 2026
Author: Arindam Mukherjee
Bench: Arindam Mukherjee
OCD-2
ORDER SHEET
IA No.GA-COM/2/2025
IN
AS-COM/1/2025
IN THE HIGH COURT AT CALCUTTA
ADMIRALTY JURISDICTION
(COMMERCIAL DIVISION)
ORIGINAL SIDE
TARSON PRODUCTS LIMITED
VS.
THE OWNERS AND PARTIES INTERESTED IN THE VESSEL MV SOL
PROGRESS (IMO NO.9322865) & ORS.
BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: 16th February, 2026.
Ms. Sreenita Ghosh, Ms. S. Singhania, Advocates for the plaintiff. Mr. Sourav Mukherjee, Mr. Rohit Mukherji, Mr. Satyaki Mitra, Mr. Ratul Deb Banerjee, Advocates for defendant no.2. Mr. Souvik Kundu, Adv. for defendant no.1. The Court : After hearing the parties and considering their respective submissions, the matter is adjourned and shall appear on 16 th March, 2026.
(ARINDAM MUKHERJEE, J.) pa