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Calcutta High Court

Tarson Products Limited vs The Owners And Parties Interested In The ... on 16 February, 2026

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OCD-2
                                   ORDER SHEET


                              IA No.GA-COM/2/2025
                                           IN
                              AS-COM/1/2025
                      IN THE HIGH COURT AT CALCUTTA
                          ADMIRALTY JURISDICTION
                           (COMMERCIAL DIVISION)
                               ORIGINAL SIDE


                   TARSON PRODUCTS LIMITED
                               VS.
     THE OWNERS AND PARTIES INTERESTED IN THE VESSEL MV SOL
                PROGRESS (IMO NO.9322865) & ORS.


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 16th February, 2026.

Ms. Sreenita Ghosh, Ms. S. Singhania, Advocates for the plaintiff. Mr. Sourav Mukherjee, Mr. Rohit Mukherji, Mr. Satyaki Mitra, Mr. Ratul Deb Banerjee, Advocates for defendant no.2. Mr. Souvik Kundu, Adv. for defendant no.1. The Court : After hearing the parties and considering their respective submissions, the matter is adjourned and shall appear on 16 th March, 2026.

(ARINDAM MUKHERJEE, J.) pa